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AAR, Telangana: Dwelling Units Falling Under PMAY Scheme Attracts Concessional GST Rate - (19 Oct 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Telangana has ruled that dwelling units falling under Pradhan Mantri Awas Yojana (PMAY) scheme attract Concessional goods and services tax rate.

Tags : AUTHORITY OF ADVANCE RULING   DWELLING UNITS FALLING UNDER PMAY SCHEME  

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