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Madras HC Directs State to Conduct Periodical Inspections of Children's Homes - (18 Oct 2021)

CIVIL

Madras High Court has directed the concerned State authorities to conduct periodical inspections of Children's Homes in order to regulate the living conditions, facilities and administration of such Homes.

Tags : MADRAS HIGH COURT   PERIODICAL INSPECTIONS OF CHILDREN'S HOMES  

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