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Delhi High Court Summons Filmmaker Hansal Mehta & Others Over Release of Movie 'Faraaz' - (18 Oct 2021)

MEDIA AND COMMUNICATION

Delhi High Court has issued summons in a suit filed against Bollywood Filmmaker Hansal Mehta and others for restraining the release of their film 'Faraaz'. The movie is based on the terrorist attack that happened on 1st July, 2016 in Holey Artisan, Dhaka, Bangladesh.

Tags : DELHI HIGH COURT   RELEASE OF MOVIE 'FARAAZ'  

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