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AAR, Maharashtra: 12% GST on Turbilatex C-reactive protein (CRP) Infinite & HbA1c Infinite - (14 Oct 2021)

Goods and Services Tax

Authority of Advance Ruling (AAR), Maharashtra has held that 12% Goods and Service Tax applicable on Turbilatex C-reactive protein (CRP) infinite & HbA1c infinite.

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