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MP HC Issues Show Cause Notice to Trial Court Judge for Disclosing Rape Victim's Name - (13 Oct 2021)

Criminal

Madhya Pradesh High Court has issued a show-cause notice to a trial court judge for disclosing the name of a rape victim in the deposition underscoring that the same is inconsistent with Section 228A of the Indian Penal Code, 1860 and is also in violation of Apex Court's direction in the case of Nipun Saxena vs. Union of India.

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