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Gauhati HC Seeks Response from Assam Govt on Proposed Scheme for Compensation to Frontline Workers - (11 Oct 2021)

Civil

Gauhati High Court has sought a response from the Assam State Government regarding its proposed scheme for providing compensation and social security to doctors and other frontline health workers who are exposed to serious risks while discharging their professional duties especially during the Covid-19 pandemic.

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