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Delhi HC Directs National Institute of Electronics & Information Technology to Pay Statutory Dues - (18 Oct 2021)

EDUCATION

Delhi High Court has directed the National Institute of Electronics & Information Technology to ensure payment of statutory dues and salaries of data entry operators working with the North Delhi Municipal Corporation on or before 20th October 2021.

Tags : DELHI HIGH COURT   NATIONAL INSTITUTE OF ELECTRONICS & INFORMATION TECHNOLOGY  

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