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Calcutta HC Refuses Relief on Plea Alleging Disrespect of Goddess Durga By Alleged Display of Shoes - (18 Oct 2021)

CIVIL

Calcutta High Court has refused to grant any relief on a plea filed against the alleged display of shoes in a Durga Puja Pandal in the Dum Dum area of Kolkata in a plea filed by one Santanu Singha, who alleged that by displaying shoes in the Puja pandal (at Dum Dum Park, Bharat Chakra Club), utter disrespect had been shown to the Goddess Durga.

Tags : CALCUTTA HIGH COURT   DISRESPECT OF GODDESS DURGA  

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