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Gujarat HC Allows Former IPS Officer Sanjiv Bhatt Plea Seeking Production of Documents - (06 Oct 2021)

NARCOTICS

Gujarat High Court has allowed Former IPS officer Sanjiv Bhatt's plea seeking production of certain documents including A Summary report in relation to the trial in a 1996 case under Narcotics Drugs Psychotropic Substances Act (NDPS), 1985.

Tags : GUJARAT HIGH COURT   FORMER IPS OFFICER SANJIV BHATT  

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