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Delhi Court Denies Bail to Wrestler Sushil Kumar in Chhatrasal Stadium Murder Case - (06 Oct 2021)

CRIMINAL

Delhi Court has denied bail to Olympic wrestler Sushil Kumar in connection with the Chhatrasal Stadium murder case of former junior national wrestling champion Sagar Dhankhar.

Tags : DELHI COURT   CHHATRASAL STADIUM MURDER CASE  

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