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Kerala HC Directs to File Affidavit on Need foe Crime Branch Investigation Against Monson Mavungal - (06 Oct 2021)

CRIMINAL

Kerala High Court has directed the State Police Chief to file an affidavit stating whether the Crime Branch investigation in the cases against self-styled antiquities dealer Monson Mavungal would be effective when there are various allegations against police officers of various ranks.

Tags : KERALA HIGH COURT   MONSON MAVUNGAL  

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