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Madras HC Grants Permission to SEC to Withdraw Notification Holding Local Body Polls - (06 Oct 2021)

ELECTION

Madras High Court has granted permission to the Puducherry State Election Commission (SEC) to withdraw a notification issued by it for holding local body polls in the Union Territory and issue a fresh notification within five days after correcting all anomalies in reserving the wards.

Tags : MADRAS HIGH COURT   NOTIFICATION HOLDING LOCAL BODY POLLS  

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