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Delhi HC Refuses to Issue Notice to Rahul Gandhi in Plea for Action on Rape Victim Identity - (05 Oct 2021)

CRIMINAL

Delhi High Court has refused to issue notice to Congress leader Rahul Gandhi on a plea seeking action against him for allegedly disclosing sensitive details and publishing photographs of family of 9 year old victim allegedly gang-raped and murdered in Delhi Cantonment area.

Tags : DELHI HIGH COURT   RAHUL GANDHI  

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