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Supreme Court Issues Contempt Notice to Rajasthan HC Bar Association at Jaipur - (05 Oct 2021)

CONTEMPT OF COURT

Supreme Court has issued contempt notice to the office bearers of the Bar Association of the Rajasthan High Court at Jaipur for boycotting a bench of the High Court as part of strike. The Court has noted that despite repeated judgments of the Supreme Court which prohibit court boycotts and deprecated lawyers strikes, the Jaipur High Court Bar Association went on a strike on September 27.

Tags : SUPREME COURT   CONTEMPT NOTICE TO RAJASTHAN HC BAR ASSOCIATION  

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