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Calcutta HC Directs CBI to Appear Before WB Speaker For Submitting Chargesheets Against MLAs - (05 Oct 2021)

CRIMINAL

Calcutta High Court has directed an officer of the Central Bureau of Investigation (CBI) to appear before the Speaker of the West Bengal Legislative Assembly pursuant to the summons issued to the CBI regarding charge sheets filed against legislators in the Narada scam case.

Tags : CALCUTTA HIGH COURT   NARADA SCAM CASE  

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