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Karnataka HC Issues Notice to Former HC Judge in Plea to Probe Bribe Scandal for Governor's Post - (05 Oct 2021)

CIVIL

Karnataka High Court has issued notice to a former judge of the court in a petition seeking directions to the police to initiate action against her for allegedly paying a bribe amount of Rs 8.50 crore, to an accused of securing the post of Governor.

Tags : KARNATAKA HIGH COURT   BRIBE SCANDAL FOR GOVERNOR'S POST  

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