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Kerala High Court: Son-In-Law Has No Legal Right In Father-In-Law's Property - (05 Oct 2021)

PROPERTY

Kerala High Court has held that a son in law cannot have any legal right in his father in law's property and building, even if he has spent an amount for the construction of the building.

Tags : KERALA HIGH COURT   LEGAL RIGHT IN FATHER-IN-LAW'S PROPERTY  

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