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CESTAT, Chennai Allows Refund Claim by Hyundai Motor India - (05 Oct 2021)

SERVICE TAX

Customs, Excise, and Service Tax Appellate Tribunal (CESTAT), Chennai has allowed a refund claim by Hyundai Motor India where the Tribunal quashed an order of the service tax department rejecting the refund claim on port services.

Tags : CUSTOMS   EXCISE   AND SERVICE TAX APPELLATE TRIBUNAL   HYUNDAI MOTOR INDIA  

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