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Madras HC: Theatres Must Provide Purified Drinking Water Free of Cost - (05 Oct 2021)

CIVIL

Madras High Court has ordered that Cinema theatres, which do not allow patrons to carry even water bottles due to security concerns like the possibility of undesirable elements carrying liquor or even acid, must provide purified drinking water to them free of cost.

Tags : MADRAS HIGH COURT   PURIFIED DRINKING WATER  

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