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Orissa HC: Can't Direct State To Extend Financial Assistance To Workers Associated With Durga Puja - (04 Oct 2021)

CIVIL

Orissa High Court observed that it can't direct the State Government to separately extend financial relief to workers associated with the Durga Puja festivals and whose livelihood has been adversely affected due to COVID.

Tags : ORISSA HIGH COURT. FINANCIAL ASSISTANCE   DURGA PUJA  

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