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National Green Tribunal's Expert Committee Recommends Rs. 120 crore Penalty on AOL - (29 Feb 2016)

An expert committee formed by NGT has recommended the imposition of penalty of Rs. 100-120 crore on Art of Living (AOL) Foundation as restoration cost for "extensive and severe damage" to the floodplains of Yamuna river, the venue for AOL's forthcoming mega event to celebrate its 35th anniversary.

Tags : NATIONAL GREEN TRIBUNAL   YAMUNA RIVER   ART OF LIVING (AOL) FOUNDATION  

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