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Supreme Court Rejects the Plea To Cancel NEET-UG 2021 Over Alleged Malpractices - (04 Oct 2021)

EDUCATION

Supreme Court has dismissed a petition seeking cancellation of the NEET-UG2021 examination held on September 12, 2021 and conduct of fresh exams in the wake of allegations about widespread use of malpractices and paper leak.

Tags : SUPREME COURT   NEET-UG2021 EXAMINATION  

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