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EPFO Tightens PF Withdrawal Norms - (29 Feb 2016)

Retirement fund body EPFO has tightened norms on withdrawal of provident fund as well investment of such amount in Varishtha Pension Bima Yojana. Now, the subscribers will not be able to claim their provident fund at 54, as earlier and have to wait till attaining the age of 57 for the same.

Tags : EPFO   WITHDRAWAL OF PROVIDENT FUND  

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