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Mumbai Court Issues Process Against Anil Deshmukh For Non-Compliane Of ED Summons In PMLA Case - (04 Oct 2021)

CRIMINAL

A local court in Mumbai has issued a process against former Maharashtra Home Minister Anil Deshmukh on an application filed by the Enforcement Directorate regarding the NCP leader's failure to appear before the agency despite repeated summons.

Tags : ANIL DESHMUKH   PMLA  

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