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Allahabad High Court Grants Interim Protection From Arrest To Ex-UP Governor Dr. Aziz Quereshi - (04 Oct 2021)

CRIMINAL

Allahabad HC has granted interim protection from arrest to former Governor of UP Dr. Aziz Quereshi in a sedition case registered against him over his alleged derogatory remarks against CM Yogi Adityanath led Uttar Pradesh Government.

Tags : ALLAHABAD HIGH COURT   DR. AZIZ QUERESHI   SEDITION CASE  

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