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Allahabad HC Orders Fair Probe In Ex-Army Man Torture Case - (04 Oct 2021)

CRIMINAL

Allahabad High Court has ordered a fair investigation, immediate action in the case of an ex-soldier of the Indian Army, who had alleged that he was humiliated and brutally tortured by the Uttar Pradesh Police in May this year.

Tags : ALLAHABAD HIGH COURT   FAIR PROBE   EX-ARMY MAN TORTURE CASE  

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