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Rajasthan HC: Convenience Of Wife Is To Be Preferred Over The Convenience Of Husband - (04 Oct 2021)

FAMILY

Rajasthan HC while allowing the transfer application filed by wife in a Divorce case observed that in such matters, courts are required to give more weightage and consideration to the convenience of the female litigants in comparison to the husband's convenience.

Tags : RAJASTHAN HC   DIVORCE   PROCEEDINGS   TRANSFER OF CASE  

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