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Calcutta HC Restrains Schools To Put Bar on Students From Taking Exams For Non-Payment of Fee - (04 Oct 2021)

EDUCATION

Calcutta High Court has restrained school authorities from preventing any student from taking any examination as well as carrying out rustication of students due to non-payment of school fees. However, the Court directed parents to ensure payment of outstanding fees by October 25.

Tags : CALCUTTA HIGH COURT   PAYMENT OF FEE  

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