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Delhi HC Directs Centre For Filling Up Of Vacancies In Adjudicating Authority Under PMLA - (04 Oct 2021)

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Delhi High Court has directed the Centre for filling up the vacancy positions for members in the Adjudicating Authority under the Prevention of Money Laundering Act (PMLA) within a period of three months.

Tags : DELHI HIGH COURT   PREVENTION OF MONEY LAUNDERING ACT  

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