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AP HC Stays Arrest Of Man Booked For Posting Facebook Comment Against CM Jagan Reddy & One MLA - (04 Oct 2021)

CRIMINAL

Andhra Pradesh High Court has stayed the arrest of a man booked for allegedly posting a comment on Whatsapp group and Facebook against the Chief Minister YS Jagan Mohan Reddy and causing loss of reputation of a tribal woman MLA.

Tags : ANDHRA PRADESH HIGH COURT   YS JAGAN MOHAN REDDY   FACEBOOK  

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