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SC Seeks Report from Centre on Revival of Rabindra Rangshala in Delhi Ridge - (29 Feb 2016)

Supreme Court has asked the Centre to do an Environmental Impact Assessment (EIA) of its proposal to restore and restart the iconic Rabindra Rangshala which is currently in ruins in Central Ridge, a declared forest area.

Tags : SUPREME COURT   RABINDRA RANGSHALA   RIDGE  

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