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Allahabad HC Dismisses PIL Challenging Government Order To Issue Caste Certificate In English - (04 Oct 2021)

CIVIL

Allahabad High Court has dismissed a Public Interest Litigation (PIL) petition challenging the Government's order allowing for the issuance of the caste certificate of the caste 'Dhangar' in the English language.

Tags : ISSUANCE OF CASTE CERTIFICATE  

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