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Unnao Rape Case: Allahabad High Court Dismisses CBI's Plea To Cancel Bail Of Accused - (04 Oct 2021)

CRIMINAL

Allahabad High Court has dismissed applications filed by CBI for cancellation of the bail of three accused in the 2017 Unnao Gang rape on ground that no material/cogent reason has been adduced.

Tags : UNNAO RAPE CASE   ALLAHABAD HIGH COURT  

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