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Delhi HC Denies Bail to Sirazuddin in Connection with Case Concerning Murder of Rahul Solanki - (01 Oct 2021)

CRIMINAL

Delhi High Court has denied bail to Sirazuddin in connection with the case concerning murder of one Rahul Solanki, who died after being shot during the North East Delhi riots.

Tags : DELHI HIGH COURT   MURDER OF RAHUL SOLANKI  

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