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Supreme Court Issues Notice on Plea Against Insistence on Aadhaar Card for Covid Vaccination - (01 Oct 2021)

CIVIL

Supreme Court has issued notice on a writ petition seeking directions to the Centre to not insist on the production of Aadhaar card as the only proof of identification for the purpose of administering Covid-19 vaccination.

Tags : SUPREME COURT   AADHAAR CARD FOR COVID VACCINATION  

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