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Delhi High Court, District Courts To Continue With Restricted Physical Hearings Till October 30 - (01 Oct 2021)

CIVIL

Delhi High Court and District Courts will continue to function with restricted physical hearings till 30th October, 2021. Further, the cases instituted in the year 2019 shall also be taken up by the Court with effect from 4th October, 2021.

Tags : DELHI HIGH COURT   RESTRICTED PHYSICAL HEARINGS  

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