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Delhi High Court Disposes Plea To Restrain Movie The Conversion for Displaying Communal Content - (01 Oct 2021)

CIVIL

Delhi High Court has refused to restrain the release of film, The Conversion, challenged on account of allegedly displaying communally charged content and having the potential of provoking hatred among religious communities.

Tags : DELHI HIGH COURT   MOVIE 'THE CONVERSION' FOR DISPLAYING COMMUNAL CONTENT  

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