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Supreme Court Stays TV Actor Chahatt Khanna's Ex-husband Farhan Mirza's Arrest - (01 Oct 2021)

CRIMINAL

Supreme Court has granted protection from arrest to TV Actress Chahat Khanna's husband Farhan Shahrukh Mirza in relation to the FIR registered accusing Farhan of forcing unnatural offence under section 377 of IPC upon Chahat, forcing her to undergo medical terminations of pregnancy etc.

Tags : SUPREME COURT   TV ACTOR CHAHATT KHANNA  

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