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Varanasi Court Upholds Dismissal of Criminal Complaint Against Kunal Kamra For 'Indian Flag' Tweet - (01 Oct 2021)

CRIMINAL

Varanasi Court has dismissed a criminal revision plea filed by a local Lawyer Saurabh Tiwari against a magistrate's order dismissing a criminal complaint against stand-up comedian Kunal Kamra for his tweet, which allegedly insulted the Indian flag.

Tags : VARANASI COURT   KUNAL KAMRA  

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