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Kerala HC Directs Probe Into Controversial Antique Dealer's Alleged Links With Senior Police Officers - (01 Oct 2021)

CRIMINAL

Kerala High Court has granted police protection to controversial fake antique dealer Monson Mavunkal''s former driver who had moved the Court alleging harassment from his ex-employer and certain police officers close to him

Tags : KERALA HIGH COURT   ALLEGED LINKS WITH SENIOR POLICE OFFICERS  

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