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Karnataka HC Issues Notice on Plea Seeking Directions to Permit Access to Pets to Public Parks - (01 Oct 2021)

CIVIL

Karnataka High Court has issued notice to the state government and the Bruhat Bengaluru Mahanagara Palike (BBMP) on a petition seeking directions to the corporation to permit access to pets in all public parks, as long as pet owners leash their dogs and carry biodegradable poop bags with them.

Tags : KARNATAKA HIGH COURT   PERMIT ACCESS TO PETS TO PUBLIC PARKS  

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