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Supreme Court Permits OCI Candidates To Appear For Counselling In General Category For 2021-22 - (01 Oct 2021)

EDUCATION

Supreme Court has passed an interim order allowing Overseas Citizens of India(OCI) candidates to participate for the NEET-UG counselling in the general category for the year 2021-22.

Tags : SUPREME COURT   COUNSELLING IN GENERAL CATEGORY  

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