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MHA Notifies Extension of Validity of Registration Certificates Issued Under FCRA Act - (01 Oct 2021)

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Ministry of Home Affairs has notified the extension of the validity of the registration certificates issued under the Foreign Contribution (Regulation) Act, 2010 expiring during the period between 29th September 2020 and 31st December 2021 upto 31st December 2021.

Tags : MINISTRY OF HOME AFFAIRS   EXTENSION OF VALIDITY OF REGISTRATION CERTIFICATES  

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