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AP HC Directs Government Not to Exert Pressure on Aided School Managements - (01 Oct 2021)

CIVIL

Andhra Pradesh High Court has directed the government not to exert pressure on aided school managements to surrender their staff and assets as part of its decision to merge their institutions with the government-run schools.

Tags : ANDHRA PRADESH HIGH COURT   PRESSURE ON AIDED SCHOOL MANAGEMENTS  

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