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Rajasthan HC: NEET Counselling Board and Dental College Guilty of Serious Lapses - (30 Sep 2021)

EDUCATION

Rajasthan High Court has held the NEET Counselling Board and a Dental College guilty of serious lapses in thoroughly examining the School Certificate produced by the candidate at the time of provisional allotment and admission. The Court was considering the writ petition of a BDS student who was denied enrolment by Rajasthan University of Health Sciences, almost a year after his admission, when it was found out that he had failed in the subject of Chemistry in Senior School Examination.

Tags : RAJASTHAN HIGH COURT   NEET COUNSELLING BOARD AND DENTAL COLLEGE  

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