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SC: Condition for Joint Entrance Examination Which Bars Student Who Already Joined IIT - (30 Sep 2021)

EDUCATION

Supreme Court has upheld the condition for Joint Entrance Examination which bars a student who has already joined an Indian Institute of Technology(IIT) from appearing in JEE(Advanced) Exam(Indian Institute of Technology Kharaghpur and others versus Soutrik Sarangi)

Tags : SUPREME COURT   CONDITION FOR JOINT ENTRANCE EXAMINATION  

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