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Calcutta High Court Dismisses Plea Seeking Inquiry Into Dr Syama Prasad Mukherjee's Death - (30 Sep 2021)

CRIMINAL

Calcutta High Court has dismissed a plea seeking an inquiry into the mysterious death of the founder of the Bharatiya Jana Sangh (BJS) Dr. Syama Prasad Mukherjee who had passed away in Kashmir in the year 1953.

Tags : CALCUTTA HIGH COURT   DR SYAMA PRASAD MUKHERJEE'S DEATH  

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