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Delhi High Court Issues Notice on Sushil Kumar Tiwari's Bail Plea in Jantar Mantar Sloganeering Case - (30 Sep 2021)

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Delhi High Court has issued notice on the bail plea filed by Sushil Kumar Tiwari, accused in connection with the alleged inflammatory and anti-Muslim sloganeering at Jantar Mantar.

Tags : DELHI HIGH COURT   JANTAR MANTAR SLOGANEERING CASE  

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