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Bombay HC Grants Bail to Retired ACP Accused for Providing Arms to Man in Pro-Khalistan Movement - (30 Sep 2021)

CRIMINAL

Bombay High Court has granted bail to a retired ACP from Delhi, Sunderlal Parashar (62), accused by the National Investigation Agency of providing arms to a man who was allegedly a part of the pro-Khalistan movement.

Tags : BOMBAY HIGH COURT   MAN IN PRO-KHALISTAN MOVEMENT  

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