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Delhi HC Seeks Police's Stand on Swami Chakrapani's Plea Seeking Restoration Of Z Security - (30 Sep 2021)

CRIMINAL

Delhi High Court has sought response from the Delhi Police on the plea filed by National President of Hindu Sant Mahasabha, Swami Chakrapani, seeking restoration of his Z security cover which according to him was withdrawn abruptly and in an arbitrary manner by Centre and Police.

Tags : DELHI HIGH COURT   SWAMI CHAKRAPANI  

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